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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(12) in Telangana Oil Palm (Regulation of Production and Processing) Act, 1993

(12)"Oil Palm Product" means any product obtained directly from the oil palm and it includes palm oil, palm karnel, palm karnel cake, palm fatty acids, oil palm seeds and oil palm seedings;