Section 14(3)(a) in The Punjab Lokpal Act, 1996

[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(3)(a) in The Punjab Lokpal Act, 1996

(a)no obligation to maintain secrecy or other restriction upon the disclosure of information obtained by or furnished to the Government or any public servant whether imposed by any enactment or by any provision of law whatever, shall apply to disclosure of information for the purposes of any inquiry (including the verification under Section 12) under this Act; and

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State of Punjab - Subsection

Section 14(3)(a) in The Punjab Lokpal Act, 1996