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[Cites 0, Cited by 1] [Section 16(1)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1)(h) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(h)is in arrears (otherwise than as a trustee) of any sum due by him to the Council after the presentation of bill therefor to him under section 150; or