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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Lakshadweep - Subsection

Section 24(1) in The Lakshadweep Real Estate (Regulation and Development) (General) Rules, 2016

(1)The Central Advisory Council shall, at such intervals as it may deem necessary, make recommendation on the matters set out in sub-section (1) of section 42.