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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Manipur - Subsection

Section 54(2)(c) in The Manipur Highways Act, 1979

(c)whenever the person to whom a notice or a bill is to be served is a minor, service upon his guardian or upon an adult male member or servant of his family shall be deemed to be service upon the minor.