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Supreme Court - Daily Orders

Kamlesh Kumari Bagai vs Union Of India on 14 July, 2016

Bench: Jagdish Singh Khehar, C. Nagappan

                                           IN THE SUPREME COURT OF INDIA

                                          CRIMINAL ORIGINAL JURISDICTION

                                    REVIEW PETITION (CRIMINAL) NO. 367 OF 2016
                                                       IN
                                     WRIT PETITION (CRIMINAL) NO. 47 OF 2016

     Kamlesh Kumari Bagai and another                                              … Petitioners

                                                             versus

     Union of India and another                                                    … Respondents

                                                           O R D E R

The present petition for review has been filed by the petitioners-in-person against the order dated 18.4.2016, whereby the above mentioned writ petition filed by them was disposed of.

Having carefully gone through the review petition and the papers connected therewith, we do not find any ground warranting review of the order impugned.

The review petition is, accordingly, dismissed.

.………………..……………….…....…J. (Jagdish Singh Khehar) ………………...…………………….…J. (C. Nagappan) New Delhi;

July 14, 2016.

Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2016.07.14 17:04:27 TLT Reason:

CHAMBER MATTER                                         SECTION X

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

R.P.(Crl.) No.367/2016 In W.P.(Crl.) No.47/2016 KAMLESH KUMARI BAGAI & ANR Petitioner(s) VERSUS UNION OF INDIA & ANR Respondent(s) Date : 14/07/2016 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE C. NAGAPPAN By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.



 (SATISH KUMAR YADAV)                               (RENUKA SADANA)
     AR-CUM-PS                                        COURT MASTER
(Signed order is placed on the file)