Supreme Court - Daily Orders
Kamlesh Kumari Bagai vs Union Of India on 14 July, 2016
Bench: Jagdish Singh Khehar, C. Nagappan
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
REVIEW PETITION (CRIMINAL) NO. 367 OF 2016
IN
WRIT PETITION (CRIMINAL) NO. 47 OF 2016
Kamlesh Kumari Bagai and another … Petitioners
versus
Union of India and another … Respondents
O R D E R
The present petition for review has been filed by the petitioners-in-person against the order dated 18.4.2016, whereby the above mentioned writ petition filed by them was disposed of.
Having carefully gone through the review petition and the papers connected therewith, we do not find any ground warranting review of the order impugned.
The review petition is, accordingly, dismissed.
.………………..……………….…....…J. (Jagdish Singh Khehar) ………………...…………………….…J. (C. Nagappan) New Delhi;
July 14, 2016.
Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2016.07.14 17:04:27 TLT Reason:
CHAMBER MATTER SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(Crl.) No.367/2016 In W.P.(Crl.) No.47/2016 KAMLESH KUMARI BAGAI & ANR Petitioner(s) VERSUS UNION OF INDIA & ANR Respondent(s) Date : 14/07/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE C. NAGAPPAN By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file)