Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in The Chennai Corporation Class III and Class IV Service (Discipline and Appeal) by-laws

(2)Notwithstanding anything contained in by-law 6, the appellate authority in respect of any specific penalty, may pass an order imposing penalty on a member of a service in any specified case.