Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 17B in The Maharashtra Borstal Schools Act, 1929 17B. [Investigating Committee to investigate into complaints against offenders discharged on probation, etc.] Deleted by Maharashtra 21 of 1960, Section 14.
