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[Cites 0, Cited by 2] [Section 12(2)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(2)(c) in Kerala Conservation of Paddy Land and Wetland Act, 2008

(c)[ seize any vessel, vehicle or other conveyance or any implements used or purported to be used in contravention of the provisions of this Act or seize any clay, sand, earth etc. used for filling up or removed from the paddy land or wetland in contravention of the provisions of this Act and send a report to the Collector for initiating proceedings for their confiscation;] [Substituted by Act No. 41 of 2017, dated 30.12.2017]