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Andhra Pradesh High Court - Amravati

M/S. Prasad Raju vs B Rajasekhar,I.A.S on 27 June, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVE
_ (ORIGINAL JURISDICTION) .
THURSDAY, THE TWENTY SEVENTH DAY of JUNE,
TWO THOUSAND AND TWENTY FouR
-PRESENT:
THE HONOURABLE SRI JUSTICE NINALA JAYASURYA
CONTEMPT CASE NO: 4960 OF 2023
Between: --
Mis. Prasad Raly, rep. by Us Managing Partner by name Kutcherlanall
Ananda Prasad Raju, S/o. Kurma Raju Late, Aged 64 years, Spacial Class
Canlractor, Rio. 4-189, Dwaraka Nagar, Babametta, Vitianagaram, Andhra
Pradesh-So5602, :
.. Petitioner
AND
1. B.Rajasekhar, The State of Andhra Pradesh, Reo by ffs Principal
Secrelary, Department of Panchayat Raj and Rural Development, AP.
Secretariat; Velagapudi, Amravati, Guntur District, Andhra Pradesh,

po

shamsher Singh Rawat, The state of Andhra Pradesh rep by lis
Principal Secretary, Department of Finance and Planning, ALP.
Secrearlat, Velaganudi!, Amravati, Guntur Distniet, Andhra Pradesh.

tak

S. Naga Lakshmi, The Collector and District Magistrate of Viglanagararn
District, Andhra Pradesh. |

4. K. Amarnath Reddy, The Chief Engineer, Panchayat Raj and Rural
Development, Hanumanpeta, Vilayawada, Andhra Pradesh,

oe

GSR. Gupta, The Superintending Engineer, PR Cirole, Vizianagaram,
Vizianagaram District, Andhra Pradesh, |
KG. Naidu, The Executive Engineer, Panchayat Raj (RIO),

a

Visianagaram, Vizianagaram District, Andhra Pradesh.



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KGJ. Naidu, The Executive Engineer, panchayat Raj (PU)
Vizianagaram, Vigianagaram District, Andhra Pradesh.
¥. Srinivas Rao, The Deputy Executive Engineer, Panchayat Raj Pi

<e sede') eth
Bhogapuram, Bhogapuram Mandal, Vielanagaram Dlstricl Andhra

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Pradesh.

8. Reddy Venkatesh, The Assistant Executive Engineer, Panchayal Ra}
(PIU), Bhogapuram, Bhogapuram Mandal, Vizianagar an District
Andhra Pradesh. ~

he and hereby are directed to show cause, 55 to why this © contempt nase
ghould not be admitted, efther appearing person or through advocate duly
ineirueted on 25.07.2024, to which date the case stands posted for pearing,

failing wherein the sald case wil be heard and detenm ined ex-pane.

TRUE COPY!

Te, .
4. The District Judge, cuintur, Guntur District (By SPAQ n duplicate along
with a copy of petition and affidawit fo serve on Respardent Nos. 'ans

+ and to return to thie Court before 25.07, 2024)
rict (By RPAD In

pa

The District Judge, Vizianagaram, Vizi anagaram Dist
duplicate along wih & copy of petition and affidavit ta serve on
Respondent Nos. a 5 to 8 and to return to dys Court before
38.07 2024) .

3. The Metropolitan Session Judges, Vijayawada, Krishna District (By
n and affidavit fo Serve on
OF 2024)

i

RPAD in duglicate along with a copy of pelllio!

Ressondent Nod ay nd to return fo this Court before 25.



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ape $ H y i PSD HIGH COURT NLS DATED 27/06/2024 NOTE: LIST THIS CASE ON 25.07 2034 NOTICE BEFORE ADMISSION GCC.No.4960 of 2023 ELEY QW ipa A