Andhra Pradesh High Court - Amravati
M/S. Prasad Raju vs B Rajasekhar,I.A.S on 27 June, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
(SHOW CAUSE NOTICE BEFORE ADMISSION) IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVE _ (ORIGINAL JURISDICTION) . THURSDAY, THE TWENTY SEVENTH DAY of JUNE, TWO THOUSAND AND TWENTY FouR -PRESENT: THE HONOURABLE SRI JUSTICE NINALA JAYASURYA CONTEMPT CASE NO: 4960 OF 2023 Between: -- Mis. Prasad Raly, rep. by Us Managing Partner by name Kutcherlanall Ananda Prasad Raju, S/o. Kurma Raju Late, Aged 64 years, Spacial Class Canlractor, Rio. 4-189, Dwaraka Nagar, Babametta, Vitianagaram, Andhra Pradesh-So5602, : .. Petitioner AND 1. B.Rajasekhar, The State of Andhra Pradesh, Reo by ffs Principal Secrelary, Department of Panchayat Raj and Rural Development, AP. Secretariat; Velagapudi, Amravati, Guntur District, Andhra Pradesh, po shamsher Singh Rawat, The state of Andhra Pradesh rep by lis Principal Secretary, Department of Finance and Planning, ALP. Secrearlat, Velaganudi!, Amravati, Guntur Distniet, Andhra Pradesh. tak S. Naga Lakshmi, The Collector and District Magistrate of Viglanagararn District, Andhra Pradesh. | 4. K. Amarnath Reddy, The Chief Engineer, Panchayat Raj and Rural Development, Hanumanpeta, Vilayawada, Andhra Pradesh, oe GSR. Gupta, The Superintending Engineer, PR Cirole, Vizianagaram, Vizianagaram District, Andhra Pradesh, | KG. Naidu, The Executive Engineer, Panchayat Raj (RIO), a Visianagaram, Vizianagaram District, Andhra Pradesh. wo, IG Bad 4 t th tm OW" TS 28 @ ae % lege ng "2 ot a band ened, a3 & wo bo ped Pred "gas ehewe ££ oer Sz Aired a ee res, ot « Se tits Sen ; vpn a. shoot Ce oak: # % od 2 ae = 7 a € bebeo gen Sot "ss is ws . we wen fre a3 eae aE ee eS A hs "ies ya bow 0% isd ase sa . iy 4, rae oa yee cunn Ohe om, Eo me om 2 & a 'Sees % mg Sow ME ate an rs) oes 'e . 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Reddy Venkatesh, The Assistant Executive Engineer, Panchayal Ra} (PIU), Bhogapuram, Bhogapuram Mandal, Vizianagar an District Andhra Pradesh. ~ he and hereby are directed to show cause, 55 to why this © contempt nase ghould not be admitted, efther appearing person or through advocate duly ineirueted on 25.07.2024, to which date the case stands posted for pearing, failing wherein the sald case wil be heard and detenm ined ex-pane. TRUE COPY! Te, . 4. The District Judge, cuintur, Guntur District (By SPAQ n duplicate along with a copy of petition and affidawit fo serve on Respardent Nos. 'ans + and to return to thie Court before 25.07, 2024) rict (By RPAD In pa The District Judge, Vizianagaram, Vizi anagaram Dist duplicate along wih & copy of petition and affidavit ta serve on Respondent Nos. a 5 to 8 and to return to dys Court before 38.07 2024) . 3. The Metropolitan Session Judges, Vijayawada, Krishna District (By n and affidavit fo Serve on OF 2024) i RPAD in duglicate along with a copy of pelllio! 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ape $ H y i PSD HIGH COURT NLS DATED 27/06/2024 NOTE: LIST THIS CASE ON 25.07 2034 NOTICE BEFORE ADMISSION GCC.No.4960 of 2023 ELEY QW ipa A