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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Jharkhand - Subsection

Section 75(11) in Jharkhand Panchayat Raj Act, 2001

(11)Drinking water facilities -
(i)Construction, repair and maintenance of public wells, ponds and hand - pumps for drinking water, washing clothes and bathing;
(ii)Taking measures for prevention and control of water pollution ;
(iii)Conducting and maintaining rural water supply scheme ;
(iv)Management of water sources .