Section 6 in Canara Bank Officer Employees' (Discipline and Appeal) Regulations, 1976
6. Procedure For Imposing Major Penalties.
- [1. No order imposing any of the major penalties specified in clauses (f), (g), (h), (i) and (j), of regulation 4 shall be made except after an enquiry is held in accordance with this Regulation.] [Amended w.e.f. 11.04.98 vide Circular 111/98 dated 20.05.98]
