Section 66(1)(a) in Occupational Safety, Health and Working Conditions Code, 2020

[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

(a)an agreement in writing is entered into-

(i)with such person by the producer of such audio-visual programme; or

(ii)with such person by the producer of such audio-visual programme with the contractor, where such person is employed through such contractor; or

(iii)with such person by the contractor or other person through whom such person is employed; and

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