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[Cites 0, Cited by 0] [Section 259] [Entire Act]

State of Bihar - Subsection

Section 259(10) in The Bihar Motor Vehicles Rules, 1992

(10)The Enforcement Officer and the Mobile Squad Inspectors shall exercise, within their jurisdiction to be determined by the State Transport Commissioner from time to time, all the powers under Act or the Rules, of a Police Officer not below the rank of Sergeant or Sub-Inspector of Police authorised or empowered in that behalf.