Section 84 in Rajasthan Co-operative Societies Rules, 2003
84. Registration of copies of Instruments under section 78.
Copies of instruments referred to in section 78, duly certified by the Branch Manager/Secretary of the Land Development Bank, shall be sent by the Land Development Bank to the Registering officer concerned with in a period of three months from the date of execution of the instruments by registered post or by hand delivery.
