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Bengal Presidency - Section

Section 918 in Police Regulations, Bengal , 1943

918. Leave certificate.

- A leave certificate in B. P. Form No. 178 shall be given to officers of and below the rank of Inspector going on leave. On return from leave, Inspectors, Sergeants and Sub-Inspectors, shall report themselves to the Superintendent or in his absence, to the officer-in-charge and officers of lower rank to the Armed Inspector or to the Reserve Office Inspector where such a post exists. The Superintendent and the Armed Inspector or the Reserve Office Inspectors, as the case may be, shall note the date and hour of return on the certificate.