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[Cites 0, Cited by 0] [Section 334] [Entire Act]

Union of India - Subsection

Section 334(b) in Constitution of India, 1950

(b)the representation of the Anglo-Indian community in the House of the People and in the Legislative Assemblies of the States by nomination, shall cease to have effect on the expiration of a period of [ [eighty years in respect of clause (a) and seventy years in respect of