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[Cites 0, Cited by 0] [Section 142(2)] [Section 142] [Entire Act]

State of Haryana - Subsection

Section 142(2)(d) in The Haryana Motor Vehicles Rules, 1993

(d)the outer stringer of an outside staircase shall be so constructed or a hand shall be so placed, as to act as a screen to person ascending or descending and the height of the outer guard rail shall not be less than one more metre above the front of the tread of each step.