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[Cites 0, Cited by 0] [Section 171(1)] [Section 171] [Entire Act]

State of Gujarat - Subsection

Section 171(1)(a) in The Gujarat Provincial Municipal Corporations Act, 1949

(a)a drain be constructed of such size, material and description at such level and with such fall as shall appear to the Commissioner to be necessary for the effectual drainage of such building;