Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 85 in The West Bengal Separation of Judicial And Executive Functions Act, 1970

85. In section 350A, for the words "Bench of Magistrate", the words "Bench of Judicial Magistrates" shall be substituted.'