Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 17 in The Goa, Daman and Diu Marine Fishing Regulation Act, 1980 17. Demarcation of specified areas. - The Government shall subject to such conditions as may be prescribed demarcate the specified areas.
