Supreme Court - Daily Orders
Bls E Services Pvt. Ltd. vs Topsgrup Services Ltd. on 10 May, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.811 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 12565/2018
(Arising out of impugned final judgment and order dated 26-04-2018
in IB No. 600/2017 passed by the National Company Law Tribunal, New
Delhi)
BLS E SERVICES PVT. LTD. Petitioner
VERSUS
TOPSGRUP SERVICES LTD. & ANR. Respondents
With
Diary No. 17246/2018 (XIV)
Diary No. 17248/2018 (XIV)
Date : 10-05-2018 This matter was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner
Mr. P.S. Sudheer, Adv.
For Respondents
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
List the matter on 14.5.2018 before the appropriate Bench as per the roster, subject to curing of defects, if any.
(Deepak Guglani) (H.S. Parasher) Signature Not Verified Court Master Assistant Registrar Digitally signed by DEEPAK GUGLANI Date: 2018.05.10 17:19:50 IST Reason: