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Supreme Court - Daily Orders

Bls E Services Pvt. Ltd. vs Topsgrup Services Ltd. on 10 May, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.811                                 COURT NO.1                      SECTION XVII

                                  S U P R E M E C O U R T O F          I N D I A
                                          RECORD OF PROCEEDINGS

                         Petition for Special Leave to Appeal (C) No. 12565/2018

     (Arising out of impugned final judgment and order dated 26-04-2018
     in IB No. 600/2017 passed by the National Company Law Tribunal, New
     Delhi)

     BLS E SERVICES PVT. LTD.                                                Petitioner

                                                       VERSUS

     TOPSGRUP SERVICES LTD. & ANR.                                           Respondents

     With
     Diary No. 17246/2018 (XIV)
     Diary No. 17248/2018 (XIV)

     Date : 10-05-2018 This matter was MENTIONED today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner
                                      Mr. P.S. Sudheer, Adv.

     For Respondents


                             UPON hearing the counsel the Court made the following
                                                O R D E R

On mentioning, the matter is taken on Board.

List the matter on 14.5.2018 before the appropriate Bench as per the roster, subject to curing of defects, if any.

(Deepak Guglani) (H.S. Parasher) Signature Not Verified Court Master Assistant Registrar Digitally signed by DEEPAK GUGLANI Date: 2018.05.10 17:19:50 IST Reason: