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Bombay Presidency - Section

Section 1 in The Bombay Board and Faculty of Ayurvedic and Unani Systems of Medicine (Reconstitution And Reorganisation) Order, 1959.

1. Short title and commencement.

(1)This Order may be called the Bombay Board and Faculty of Ayurvedic and Unani Systems of Medicine (Reconstitution and Reorganisation) Order, 1959.
(2)It shall come into force on the 1st day of June, 1959.