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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(6) in Rajasthan Electricity Regulatory Commission (tariff for Captive Power Plants) Regulations, 2007

(6)"Existing Captive Power Plants" means CPPs in operation prior to date of notification of these Regulations including CPPs whose PPAs have been signed and approved (or pending before the Commission by that date).