Section 144 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
144. Shelters.
- The employer shall ensure at a construction site of a building or other construction work that the adequate number of shelters for the safe guard of the building workers are provided where, in the coarse of working, they are liable to be stuck by a moving vehicle or other material handling equipment in a tunnel.
