Delhi High Court - Orders
M/S Mso Infrastructure Pvt Ltd vs State Of Nct Delhi on 16 August, 2021
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1495/2021 & CRL.M.A. 10378/2021
M/S MSO INFRASTRUCTURE PVT LTD ..... Petitioner
Through Mr. Nikhil Malhotra, Advocate
versus
STATE OF NCT DELHI ..... Respondent
Through Mr. Amit Chadha, APP for the State
Mohd. Shahbaz, Advocate for R-2
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 16.08.2021 HEARD THROUGH VIDEO CONFERENCING
1. Status Report is not on record. Mr. Amit Chadha, learned APP seeks two weeks' time to file the Status Report. The same be placed on record before the next date of hearing.
2. Mohd. Shahbaz, learned counsel for the respondent No.2 states that counter affidavit has been filed but the same is not on record. The same be placed on record before the next date of hearing.
3. List on 24.09.2021.
4. Interim orders to continue.
SUBRAMONIUM PRASAD, J AUGUST 16, 2021 hsk