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Delhi High Court - Orders

M/S Mso Infrastructure Pvt Ltd vs State Of Nct Delhi on 16 August, 2021

Author: Subramonium Prasad

Bench: Subramonium Prasad

$~18
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRL.M.C. 1495/2021 & CRL.M.A. 10378/2021
       M/S MSO INFRASTRUCTURE PVT LTD                        ..... Petitioner
                          Through     Mr. Nikhil Malhotra, Advocate

                          versus

       STATE OF NCT DELHI                                ..... Respondent
                     Through          Mr. Amit Chadha, APP for the State
                                      Mohd. Shahbaz, Advocate for R-2

    CORAM:
    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
            ORDER

% 16.08.2021 HEARD THROUGH VIDEO CONFERENCING

1. Status Report is not on record. Mr. Amit Chadha, learned APP seeks two weeks' time to file the Status Report. The same be placed on record before the next date of hearing.

2. Mohd. Shahbaz, learned counsel for the respondent No.2 states that counter affidavit has been filed but the same is not on record. The same be placed on record before the next date of hearing.

3. List on 24.09.2021.

4. Interim orders to continue.

SUBRAMONIUM PRASAD, J AUGUST 16, 2021 hsk