Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3)(d) in The Orissa Maternity Benefit Rules, 1965

(d)whether the provisions of Sub-section (1) of Section 4, Sub-sections (5) and 6) of Section 6, Sections 3, 9, 10, 11, 13 and 19 have been compiled with and whether amounts due have been paid within the prescribed time;