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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(3)(iii) in Telangana Education Act, 1982

(iii)colleges and institutions in so far as the matters pertaining to them are dealt with in the enactments, relating to the establishment of Universities in force in the State including the University of Hyderabad Act, 1974 (Central Act 29 of 1974).