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State of Arunachal Pradesh - Section

Section 28 in Arunachal Pradesh State Higher Education Council Act, 2019

28. Annual Report.

(1)The Council shall prepare for every year a report or its activities under this Act during that year and submit the report to the Government in such form as may be prescribed.
(2)The Government shall, as soon as may be after the receipt of a report under sub-section (1), cause the same to be laid before the Legislative Assembly.