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Punjab-Haryana High Court

Baba Budhajit Bus Service Regd. Muktsar vs Stat Punjab And Ors on 11 March, 2015

Bench: Satish Kumar Mittal, Harinder Singh Sidhu

                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                      CHANDIGARH

                                                                LPA No. 382 of 2015 ( O&M )
                                                            DATE OF DECISION : 11.03.2015

           Baba Budhajit Bus Service Regd. Muktsar
                                                                              .... APPELLANT
                                                     Versus
           State Transport Appellate Tribunal, Punjab and others
                                                                           .... RESPONDENTS



           CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
                                HON'BLE MR. JUSTICE HARINDER SINGH SIDHU


           Present :            Mr. P.S. Bawa, Advocate,
                                for the appellant.

                                      ***

SATISH KUMAR MITTAL, J. ( Oral ) After arguing for some time, when this court was not inclined to interfere with the impugned order passed by the learned Single Judge, learned counsel prays that the appellant may be permitted to withdraw this appeal with liberty to move fresh application for renewal of its old licence, if permissible under the law.

Dismissed as withdrawn with the aforesaid liberty.




                                                           ( SATISH KUMAR MITTAL )
                                                                    JUDGE



           March 11, 2015                                  ( HARINDER SINGH SIDHU )
           ndj                                                      JUDGE


DASS NAROTAM
2015.03.11 14:12
I attest to the accuracy and
authenticity of this document