Punjab-Haryana High Court
Baba Budhajit Bus Service Regd. Muktsar vs Stat Punjab And Ors on 11 March, 2015
Bench: Satish Kumar Mittal, Harinder Singh Sidhu
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
LPA No. 382 of 2015 ( O&M )
DATE OF DECISION : 11.03.2015
Baba Budhajit Bus Service Regd. Muktsar
.... APPELLANT
Versus
State Transport Appellate Tribunal, Punjab and others
.... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MR. JUSTICE HARINDER SINGH SIDHU
Present : Mr. P.S. Bawa, Advocate,
for the appellant.
***
SATISH KUMAR MITTAL, J. ( Oral ) After arguing for some time, when this court was not inclined to interfere with the impugned order passed by the learned Single Judge, learned counsel prays that the appellant may be permitted to withdraw this appeal with liberty to move fresh application for renewal of its old licence, if permissible under the law.
Dismissed as withdrawn with the aforesaid liberty.
( SATISH KUMAR MITTAL )
JUDGE
March 11, 2015 ( HARINDER SINGH SIDHU )
ndj JUDGE
DASS NAROTAM
2015.03.11 14:12
I attest to the accuracy and
authenticity of this document