Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 65(3)] [Section 65] [Entire Act] Union of India - Subsection Section 65(3)(iii) in The Factories Act, 1948 (iii)the total number of hours of work in any week, including overtime, shall not exceed sixty;