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[Cites 0, Cited by 0] [Section 1(9)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(9)(d) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(d)It shall be the general duty of the Polling Officer at the polling station to keep and maintain public order there at, and to see that the poll is taken in a fair manner.