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[Cites 0, Cited by 0] [Section 6(C)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(C)(vi) in The Oilfields (Regulation and Development) Amendment Act, 2025

(vi)in clause (j), for the words “owners or lessees of mines of special or periodical returns and reports, and the forms”, the words “lessees of oilfields of special or periodical returns and reports, and the formats” shall be substituted;