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Chattisgarh High Court

Abhishek Singh Karchuli Alias Betul vs State Of Chhattisgarh on 18 March, 2025

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         HIGH COURT OF CHHATTISGARH AT BILASPUR

                           CRA No. 550 of 2025
ABHISHEK SINGH KARCHULI ALIAS BETUL versus STATE OF CHHATTISGARH
                                Order Sheet


18/03/2025

Mr.Vineet Kumar Pandey, Counsel for the Appellant.

Since an offence under SC & ST (Prevention of Atrocities) Act, 1989 has been registered against the appellant, therefore, let a notice be issued to the complainant under Section 15A(3) of SC & ST(Prevention of Atrocities) Act, 1989 for his/her appearance before this Court either in person or through duly appointed counsel or through virtual mode from the concerned DLSA on 03.04.2025.

List this case on 03.04.2025.

sd/-

(Arvind Kumar Verma) JUDGE alfiza