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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(8) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(8)The Conductor shall, if required, make arrangements to requisition and transport the furniture from other schools after obtaining sanction for the financial liabilities from the Secretary.