Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act] State of Goa - Subsection Section 2(8)(a) in The Goa Command Area Development Act, 1997 (a)all main canals, branch distributories, minor canals and water courses constructed for the supply and distribution of water for irrigation;