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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1) in The Bonded Labour System (Abolition) Ordinance, 1975

(1)With effect from such date as the State Government may, by notification in the Official Gazette appoint, there shall be established for the purposes of this Act a corporation to be known as the Rajasthan Land Development Corporation.