Supreme Court - Daily Orders
Bangalore International Airport Ltd. vs Flemingo Dutyfree Shops P.Ltd.. on 16 September, 2016
Bench: Madan B. Lokur, R.K. Agrawal
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A. 13/2016
IN
Civil Appeal No(s). 2148/2009
BANGALORE INTERNATIONAL AIRPORT LTD. Appellant(s)
VERSUS
FLEMINGO DUTYFREE SHOPS P.LTD.& ORS. Respondent(s)
O R D E R
Since the parties have settled their disputes, nothing further survives in this matter.
The civil appeal is disposed of. However, the question of law is left open.
…....................J. [Madan B. Lokur] …....................J. [R.K. Agrawal] NEW DELHI;
SEPTEMBER 16, 2016.
Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2016.09.23 12:21:04 IST Reason: 1 ITEM NO.5 COURT NO.7 SECTION IVA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS I.A. 13/2016 in Civil Appeal No(s). 2148/2009 BANGALORE INTERNATIONAL AIRPORT LTD. Appellant(s) VERSUS FLEMINGO DUTYFREE SHOPS P.LTD.& ORS. Respondent(s)
(For directions and office report) Date : 16/09/2016 This application was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE R.K. AGRAWAL For Appellant(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Ankur Chawla, Adv.
Mr. Jayant Mohan, Adv.
Ms. Megha Gupta, Adv.
For M/s. COAC For Respondent(s) Mr. Amit Pawan,Adv.
Mr. Arunabh Chowdhury, Adv. Mr. Anupam Lal Das,Adv.
Mr. Vaibhav Tomar, Adv.
Ms. Barnali Chowdhury, Adv. Mr. Karma Dorjee, Adv.
Mr. Partha Sil,Adv.
Mr. Abhishek Sharma, Adv. Mr. Sunil Fernandes,Adv. Mr. Praveen Jain, Adv.
Ms. Gunjan S. Jain, Adv.
Mr. Tavinder S, Adv.
Mr. Simranjeet Singh, Adv. For M/s. M. V. Kini & Associates UPON hearing the counsel the Court made the following O R D E R The civil appeal is disposed of in terms of the signed order.
(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master [Signed order is placed on the file] 2