Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Assam - Subsection Section 25(1) in The Assam Fire Service Act, 1985 (1)The State Government may prescribe such fees and such procedure for payment of fees as it may deem fit, for granting any licence under any of the provisions of this Act.
