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Supreme Court - Daily Orders

Ornate Housing Pvt. Ltd. vs The Abhyuday Nagar Sahakari ... on 5 July, 2016

Bench: Madan B. Lokur, R.K. Agrawal

     ITEM NO.603                               COURT NO.7                 SECTION IX
     (Mentioning)
                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   15940/2016

     (Arising out of impugned final judgment and order dated                      07/04/2016
     in ON No. 264/2016 passed by the High Court of Bombay)

     ORNATE HOUSING PVT. LTD.                                                 Petitioner(s)

                                                     VERSUS

     THE ABHYUDAY NAGAR SAHAKARI GRUHANIRMAN
     SANSTHAN SANGH LTD. AND ORS.                          Respondent(s)
     (With application for exemption from filing c/c of the impugned
     judgment and exemption from filing OT and permission to file
     additional documents and interim relief and office report)

     Date : 05/07/2016                 This petition was mentioned for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                                       HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)                 Mr.   Kapil Sibal, Sr. Adv.
                                       Dr.   A.M. Singhvi, Sr. Adv.
                                       Mr.   Shyam Divan, Sr. Adv.
                                       Mr.   Mahesh Agarwal, Adv.
                                       Mr.   Vivek Jain, Adv.
                                       Mr.   Rishabh Parikh, Adv.
                                       Mr.   E. C. Agrawala,Adv.

     For Respondent(s)                 Mr.   P. Chidambaram, Sr. Adv.
                                       Mr.   Appasaheb Desai, Adv.
                                       Mr.   Satyajit Desai, Adv.
                                       Ms.   Anagha S. Desai,Adv.
                                       Mr.   Akash Kakade, Adv.

                                       Mr.   Kunal, Adv.
                                       Mr.   Aman Gandhi, Adv.
                                       Mr.   Shachi Udeshi, Adv.
                                       Ms.   Bindi Girish Dave,Adv.

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petition is dismissed.

Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.07.06

Pending applications are disposed of.

12:01:45 IST
Reason:




     (Meenakshi Kohli)                                                    (Jaswinder Kaur)
       Court Master                                                         Court Master