Supreme Court - Daily Orders
Ornate Housing Pvt. Ltd. vs The Abhyuday Nagar Sahakari ... on 5 July, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.603 COURT NO.7 SECTION IX
(Mentioning)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15940/2016
(Arising out of impugned final judgment and order dated 07/04/2016
in ON No. 264/2016 passed by the High Court of Bombay)
ORNATE HOUSING PVT. LTD. Petitioner(s)
VERSUS
THE ABHYUDAY NAGAR SAHAKARI GRUHANIRMAN
SANSTHAN SANGH LTD. AND ORS. Respondent(s)
(With application for exemption from filing c/c of the impugned
judgment and exemption from filing OT and permission to file
additional documents and interim relief and office report)
Date : 05/07/2016 This petition was mentioned for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
Dr. A.M. Singhvi, Sr. Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Vivek Jain, Adv.
Mr. Rishabh Parikh, Adv.
Mr. E. C. Agrawala,Adv.
For Respondent(s) Mr. P. Chidambaram, Sr. Adv.
Mr. Appasaheb Desai, Adv.
Mr. Satyajit Desai, Adv.
Ms. Anagha S. Desai,Adv.
Mr. Akash Kakade, Adv.
Mr. Kunal, Adv.
Mr. Aman Gandhi, Adv.
Mr. Shachi Udeshi, Adv.
Ms. Bindi Girish Dave,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.07.06Pending applications are disposed of.
12:01:45 IST Reason: (Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master