Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Goa - Subsection

Section 47(1)(a) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(a)that the land has become incapable of reasonably beneficial use in the existing state, or