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[Cites 0, Cited by 0] [Section 275] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 275(1) in Arunachal Pradesh Municipal Act, 2007

(1)No person shall, without the general or special permission, in writing, of the Chief Municipal Executive Officer/ Municipal Executive Officer, sell, or expose for sale, any animal or article in any municipal market within the municipal area.