Section 1 in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014
1. Short title, Extent and commencement.
(1)This Act may be called the Arunachal Pradesh Horticultural Produce Marketing and Processing Board Act, 2014,(2)It shall extend to whole of Arunachal Pradesh.(3)It shall come into force on such date as the State Government may by notification in the Official Gazette appoint.
