Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 29 in The Calcium Carbide Rules, 1987 29. Arrangements in storage premises. - Carbide receptacles shall be mostly stacked on racks or trestles or on a raised platform inside the storage premises, at least 30 centimetres above the inner floor level.
