Supreme Court - Daily Orders
Aura Synergy India Pvt. Ltd. vs M/S New Age False Ceiling Co. Pvt. Ltd. on 2 January, 2019
Bench: S.A. Bobde, Deepak Gupta
ITEM NO.13 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.33519/2018
(Arising out of impugned final judgment and order dated 17-07-2018
in IA No.2894/2017 in C.S. (Comm.) No.799 of 2017 passed by the
High Court Of Delhi At New Delhi)
AURA SYNERGY INDIA PVT. LTD. & ORS. Petitioner(s)
VERSUS
M/S NEW AGE FALSE CEILING CO. PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 02-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Harsh Kaushik, AOR
Mr. Abhay Chattopadhyay, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, are disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.01.02 16:03:34 IST Reason: