219. Female warder not to permit males to enter female ward.
- No female warder shall permit any male prisoner to have access to or enter any female cell or ward, compartment or any portion or place in jail occupied by female prisoners unless accompanied by any authorised jail officer and in accordance with the rules, regulations, directions and orders for the time being in force in that behalf and shall forthwith report, to the Superintendent, if any jail officer or male prisoner who without proper authority or otherwise than in the discharge of some lawful duty, at any time enters or attempts to enter any such cell, ward, compartment or other portion or place as aforesaid.
