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[Cites 0, Cited by 0] [Section 191] [Entire Act]

Union of India - Subsection

Section 191(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)Before a candidate is selected to take the professional course and examination, he must :
(a)be qualified under Regulation 181;
(b)be a Leading Writer, qualified professionally for Petty Officer Writer;
(c)have completed 7 years of service;
(d)have passed the educational test for Branch Rank.