Calcutta High Court (Appellete Side)
Vipul Raj vs Central Bureau Of Investigation on 7 August, 2017
1 07/08/2017
ARDR CRR 1038 of 2015 + CRAN 3306 of 2017 Vipul Raj Vs. Central Bureau of Investigation Mr. Sekhar Kumar Basu, Sr. Adv., Mr. Avik Ghatak Mr. Mayukh Mukherjee, ...for the petitioner. Mr. Asraf Ali, ...for the CBI As jointly prayed for by the learned counsel for the parties, let the matter be heard on 25th August, 2017 as a last chance.
(Siddhartha Chattopadhyay, J.)