Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 1 in The Industrial Employment (Standing Orders) Punjab Rules, 1978

1. Short title and application.

(1)These rules may be called the Industrial Employment (Standing Orders) Punjab Rules, 1978.
(2)They shall apply to all industrial establishments in respect of which the Punjab Government is the appropriate Government.