Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(12) in The Land Registration Act, 1876 (12)[] [Substituted by A.L.O. for the original Clause (10).] "The Board" - "The Board" means the Board of Revenue for the [State] [Substituted by A. L. O.].
